Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Uttar Pradesh - Subsection Section 30(6) in U.P. Clinical Establishments (Registration and Regulation) Rules, 2016 (6)All Hospitals shall also maintain their record of each and every patient on the website starting from registration of the patient to the date of discharge.
