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[Cites 0, Cited by 1] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(1) in The Multi-State Co-Operative Societies Act, 2002

(1)The board may, subject to such conditions as may be prescribed, constitute an Executive Committee and other committees or sub-committees as may be considered necessary:Provided that other committees or sub-committees, other than the Executive Committee shall not exceed three.