Section 42(1)(a) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

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Union of India - Subsection

Section 42(1)(a) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(a)with respect to a geographical indication, not being a registered geographical indication, to the effect that it is a registered geographical indication; or

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Union of India - Subsection

Section 42(1)(a) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999