Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 561] [Entire Act] State of Jharkhand - Subsection Section 561(2) in Bihar Education Code, 1961 (2)These powers apply to deposit works also.(P.W.D. Resolution no. 7329-A., dated the 31st August 1937. The Compendium of Financial Delegation, 1953.)
