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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(z) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(z)"University Campus" means the area comprised within the local limits of the headquarter of the University or such other colleges and institutions, as may be declared by the Government, by notification published in the Official Gazette; and
(za)"University College" means a college established or attached with or administered by the University including the hospital attached thereto.