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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of West Bengal - Subsection

Section 81(5) in The West Bengal Motor Vehicles Rules, 1989

(5)A member of the Transport Authority, other than an official member shall receive a daily fee for attending the meeting of the Transport Authority or any meeting of the Sub-Committee thereof equivalent to what a member of the West Bengal Legislative Assembly receives for attending Legislative Assembly or the meeting of any Committee of the Legislative Assembly and also actual Railway fare of the class in which he/she travels for attending the meeting.