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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(2)(vii) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(vii)in case of citrus species, the mother plants should be done viral indexing by citrus virologist / citrus pathologist atleast once in a year provided by Dr .YSRHU.