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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(i) in The Bihar State Bar Council Advocates' (Welfare) Pension Scheme, 2008

(i)The Trustee Committee of the Bihar Advocates' Welfare Fund shall furnish a list of its members of each affiliated Advocates' Association to the Pension Committee, annually.