Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Tamilnadu - Section Section 55 in The Tamil Nadu District Police Act, 1859 55. Operation of Act.— This Act shall take effect in any and every such district as the State Government shall appoint by notification published in the Official Gazette.
