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State of Odisha - Section

Section 9 in The Ganjam and Boudh (Village Offices Abolition) Rules, 1970

9. Local enquiry.

(1)The preparation of the draft Jamabandi and sketch map shall be based oil local enquiry and check of the existing record and map, if any.
(2)The Tahsildar may conduct the local enquiry himself or may, entrust it to any of his subordinates.