Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(10)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(10)(b) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010

(b)to make recommendation on such transfer and absorption, within such time as the State Government may specify for the purpose. The said Committees will be formed at TNEB Limited with senior officers and representatives from Tantransco and Tangedco.