Himachal Pradesh High Court
Sh. Chand Alias Chander Singh vs . Sh. Tamar Dhawaj And Another on 10 May, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sh. Chand alias Chander Singh Vs. Sh. Tamar Dhawaj and another RSA No. 492 of 2009 .
10.05.2023 Present: Mr. Hitesh Thakur, Advocate, vice Mr. B.C. Verma, Advocate, for the appellants.
CMP (M) No. 36 of 2023 Issue notice to the proposed legal representatives of deceased respondent No. 2, returnable for 13th June, 2023.
Steps for service be taken within one week.
r List on 13th June, 2023.
RSA No. 492 of 2009 As per report of the Registry, steps have not been taken to bring on record the legal representatives of deceased respondent No. 1. As prayed for, the needful be done within a period of three weeks. List on 13th June, 2023.
(Ajay Mohan Goel) Judge May 10, 2023 (bhupender) ::: Downloaded on - 12/05/2023 20:30:34 :::CIS