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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(3) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(3)On the last day, after the expiry of the hour fixed for receipt of nomination papers, the Returning Officer shall publish in the notice-board of his office a consolidated list of nomination papers received by him in Form-6 together with the information regarding the date, time and place fixed for the scrutiny of nominations.