Section 65B(1)(b) in The Bombay Land Revenue Code, 1879

[Cites 0, Cited by 0] [Section 65B(1)] [Section 65B] [Entire Act]

State of Gujarat - Subsection

Section 65B(1)(b) in The Bombay Land Revenue Code, 1879

(b)the occupant of such land wishes to use such land or part thereof-

(I)for a bonafide industrial purpose other than the purpose of manufacture or storage of any chemical or petrochemical,