Punjab-Haryana High Court
Sohan Lal vs State Of Punjab And Another on 7 April, 2026
Author: Rajesh Bhardwaj
Bench: Rajesh Bhardwaj
106a IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-72487-2025
Date of decision: 07.04.2026
Sohan Lal ..... Petitioner
Versus
State of Punjab and another ......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BHARDWAJ
Present: Mr. Jasinder S. Sekhon, Advocate
for the petitioner.
Mr. Raj Karan Singh, AAG, Punjab.
Mr.Asim Aggarwal, Advocate
for the complainant.
Rajesh Bhardwaj, J.
For order, see detailed reasons recorded in a separate order passed today in CRM-M-66591-2025, titled as Prabhjot Singh vs. State of Punjab.
(RAJESH BHARDWAJ) 07.04.2026 JUDGE sharmila SHARMILA DEVI 2026.04.10 08:29 I attest to the accuracy and integrity of this document