Delhi High Court - Orders
M S Metal Engineering And Forging ... vs Central Warehousing Corporation & Anr on 5 October, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 5/2023 & CM APPL. 886/2023, CM
APPL. 884/2023
M S METAL ENGINEERING AND FORGING
COMPANY ..... Appellant
Through: Mr. Arunabh Chowdhary,
Senior Advocate with Mr.
Abhishek Roy, Adv.
versus
CENTRAL WAREHOUSING CORPORATION
& ANR. ..... Respondents
Through: Mr. Prabhas Bajaj and Mr.
Priyanshu Tyagi, Advs. for
R-1 and 2.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 05.10.2023
1. Arguments heard.
2. Order reserved.
VIBHU BAKHRU, J
AMIT MAHAJAN, J
OCTOBER 5, 2023
'KDK'
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