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State of Odisha - Section

Section 4 in The Orissa Public Demands Recovery Rules, 1963

4. Draft certificate to accompany the requisition.

- The Requisitioning Officer shall prepare draft certificate in Form No. 1 given in the Appendix to the principal rules and send the same to the Certificate Officer having jurisdiction alongwith the requisition in Form No. 2, given in the Appendix to the said rules.