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[Cites 0, Cited by 0] [Section 223(1)] [Section 223] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 223(1)(e) in Jammu and Kashmir Municipal Corporation Act, 2000

(e)the arrangements to be made for leveling, paving, metalling, flagging, channeling, sewering, drainage, conserving and lighting street or streets.