Orissa High Court
Preiest Prabhudhan Lawlin Toppo vs Rourkela Parish Council on 4 May, 2023
Author: R.K. Pattanaik
Bench: R.K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
R.S.A. No.613 of 2003
Preiest Prabhudhan Lawlin Toppo .... Appellants
(Dead) & Others
Mr. R.K. Mohanty, Sr. Advocate
Miss S. Mohanty, Advocate
-Versus-
Rourkela Parish Council, Sundargarh & .... Respondents
Others
Ms. S. Mishra, ASC
Mr. S.B. Jena, Advocate for the Respondents
CORAM:
MR. JUSTICE R.K. PATTANAIK
ORDER
04.05.2023 Order No. I.A. No. 230 of 2023
12. 1. Heard Ms. Mohanty, learned counsel for the appellants.
2. Learned counsel for respondent No.2 filed an objection today in Court after serving a copy thereof on Ms. Mohanty, learned counsel for the appellant.
3. Objection to the I.A be kept in record.
4. The other respondents despite service of notice did not appear, as a result of which, this Court by order dated 18th April, 2023, held sufficiency of notice against them.
5. List on 28th June, 2023 for further hearing.
6. Interim order passed by this Court shall remain in force till the next date.
(R.K. Pattanaik) Balaram Judge BALARAM Digitally signed by BALARAM BEHERA BEHERA Date: 2023.05.05 21:09:03 +05'30'