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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Haryana - Subsection

Section 44(2) in The Haryana Municipal Act, 1973

(2)With the sanction of the State Government the committee may give an extraordinary pension or gratuity -
(a)to any employee injured in the execution of his duty;
(b)to the family of any employee who is killed in the execution of his duty or whose death is due to devotion to duty.