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[Cites 0, Cited by 4] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(2) in THE KARNATAKA EPIDEMIC DISEASES ACT, 2020.

(2)No person shall obstruct any officer or any public servant while acting or purporting to act or discharging any duty in pursuance to any provisions of this Act, rules, regulations or orders made there under.