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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(2) in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000

(2)A register of way bills issued shall also be maintained in the Gram Panchayat for each source or reach duly recording way bill number, date and approximate quantity lifted etc.