Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 6 in Orissa State Bar Council Rules, 1989 6. Preparation of Electoral Roll. - The electoral roll for the Orissa State Bar Council shall be prepared Chapter 1, Part-III of the Bar Council of India Rules.
