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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(1) in The Bombay Inferior Village Watans Abolition Rules, 1959

(1)The amount of occupancy price payable under sub-section (1) of section 5 or under section 6 shall be paid to the Mamlatdar within whose jurisdiction the watan land is situated.