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State of Andhra Pradesh - Section

Section 15 in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

15. Operation/Utilisation of the school education fund:

(1)School Education Fund shall be used only for improvement of the school/benefit of the students of that school as ordained under the Act and Rules made thereunder.
(2)Utilisation of fund for activities prohibited by the Act, or in these rules entails disciplinary action.