Supreme Court - Daily Orders
Boota Singh vs Uoi on 27 January, 2014
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ITEM NO.16 Court No.4 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 807/2014
(From the judgement and order dated 25/01/2013 in WPC No.5328/2012, of The
HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)
BOOTA SINGH Petitioner(s)
VERSUS
UOI AND ORS Respondent(s)
WITH I.A. 1
(With appln(s) for c/delay in filing SLP and office report)
WITH S.L.P.(C)...CC NO. 971 of 2014
WITH I.A. 1
(With appln(s) for c/delay in filing SLP and office report)
SLP(C).... CC No. 1202 of 2014
WITH I.A. 1
(With appln(s) for c/delay in filing SLP and office report)
Date: 27/01/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE J. CHELAMESWAR
For Petitioner(s) Dr. Vijendra M., Adv.
Mr. Deepak Goel,Adv.
Ms. Pallavi Awasthi, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed. | (DEEPAK MANSUKHANI) |(M.S. NEGI) | | Court Master | Assistant Registrar |