Supreme Court - Daily Orders
Ram Jethmalani And Ors. vs Union Of India And Ors on 30 August, 2022
Bench: S. Abdul Nazeer, A.S. Bopanna, V. Ramasubramanian
ITEM NO.104 COURT NO.4 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 176/2009
RAM JETHMALANI AND ORS. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(IA No.8 in WP(C) no. 176/2009 is listed [ TO GO BEFORE THREE
HONBLE JUDGES ] )
WITH W.P.(C) No. 37/2010, 136/2011
W.P.(C) No. 248/2015 (IA No. 1/2016 - APPLICATION FOR DE-TAGGING)
Date : 30-08-2022 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Mahesh Kumar,Adv.
Mr. Ruchir Ranjan Rai,Adv.
Ms. Devika Khanna,Adv.
Mrs. V. D. Khanna, AOR
M/S. Karanjawala & Co., AOR
Mr. Rahul Pratap,Adv.
Mr. Samir Ali Khan, AOR
Mr. Prashant Kumar, AOR
Mr. Balaji Srinivasan, AOR
For Respondent(s) Ms. Aishwarya Bhati,ASG
Mr. Rajat Nair,Adv.
Ms. Vanshaja Shukla,Adv.
Mr. Navanjay Mahapatra,Adv.
Ms. Alka Agrawal,Adv.
Mr. T.A.Khan,Adv.
Ms. Shivika Mehra,Adv.
Signature Not Verified
Ms. Shreya Jain,Adv.
Digitally signed by
Mr. Raj Bahadur Yadav, AOR
NEETU KHAJURIA
Date: 2022.09.03
11:19:34 IST
Mr. B. V. Balaram Das, AOR
Reason:
Mr. B. Krishna Prasad, AOR
Mr. M.K.Maroria, AOR
1
Ms. Arti Singh, AOR
Mr. Aakashdeep Singh Roda,Adv.
Mr. Basant Pal Singh,Adv.
Ms. Pooja Singh,Adv.
Applicant-in-person
Mr. H. S. Parihar, AOR
Mr. Kuldeep S.Parihar,Adv.
Ms. Ikshita Parihar,Adv.
Mrs. Anil Katiyar, AOR
Mr. Nishant Ramakantrao Katneshwarkar, AOR
For M/S. K J John And Co, AOR
Mr. Kunal Cheema,Adv.
Mr. Rahul Chitnis,Adv.
Mr. Sachin Patil, AOR
Mr. Aaditya A.Pande,Adv.
Mr. Geo Joseph,Adv.
Ms. Shwetal Shepal,Adv.
Mr. Durgesh Gupta,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after four weeks.
(ANITA MALHOTRA) (KAMLESH RAWAT) AR-CUM-PS COURT MASTER 2