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Supreme Court - Daily Orders

Ram Jethmalani And Ors. vs Union Of India And Ors on 30 August, 2022

Bench: S. Abdul Nazeer, A.S. Bopanna, V. Ramasubramanian

     ITEM NO.104                           COURT NO.4                   SECTION PIL-W

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)               No(s).    176/2009

     RAM JETHMALANI             AND ORS.                                Petitioner(s)

                                                    VERSUS

     UNION OF INDIA AND ORS                                             Respondent(s)

     (IA No.8 in WP(C) no. 176/2009 is listed [ TO GO BEFORE THREE
     HONBLE JUDGES ] )

     WITH W.P.(C) No. 37/2010, 136/2011

     W.P.(C) No. 248/2015 (IA No. 1/2016 - APPLICATION FOR DE-TAGGING)

     Date : 30-08-2022 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. ABDUL NAZEER
                         HON'BLE MR. JUSTICE A.S. BOPANNA
                         HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Petitioner(s)             Mr. Mahesh Kumar,Adv.
                                   Mr. Ruchir Ranjan Rai,Adv.
                                   Ms. Devika Khanna,Adv.
                                   Mrs. V. D. Khanna, AOR

                                   M/S. Karanjawala & Co., AOR

                                   Mr. Rahul Pratap,Adv.
                                   Mr. Samir Ali Khan, AOR

                                   Mr. Prashant Kumar, AOR

                                   Mr. Balaji Srinivasan, AOR

     For Respondent(s)             Ms.   Aishwarya Bhati,ASG
                                   Mr.   Rajat Nair,Adv.
                                   Ms.   Vanshaja Shukla,Adv.
                                   Mr.   Navanjay Mahapatra,Adv.
                                   Ms.   Alka Agrawal,Adv.
                                   Mr.   T.A.Khan,Adv.
                                   Ms.   Shivika Mehra,Adv.
Signature Not Verified
                                   Ms.   Shreya Jain,Adv.
Digitally signed by
                                   Mr.   Raj Bahadur Yadav, AOR
NEETU KHAJURIA
Date: 2022.09.03
11:19:34 IST
                                   Mr.   B. V. Balaram Das, AOR
Reason:
                                   Mr.   B. Krishna Prasad, AOR
                                   Mr. M.K.Maroria, AOR


                                                     1
              Ms.   Arti Singh, AOR
              Mr.   Aakashdeep Singh Roda,Adv.
              Mr.   Basant Pal Singh,Adv.
              Ms.   Pooja Singh,Adv.

              Applicant-in-person

              Mr. H. S. Parihar, AOR
              Mr. Kuldeep S.Parihar,Adv.
              Ms. Ikshita Parihar,Adv.

              Mrs. Anil Katiyar, AOR

              Mr. Nishant Ramakantrao Katneshwarkar, AOR

              For M/S.    K J John And Co, AOR

              Mr.   Kunal Cheema,Adv.
              Mr.   Rahul Chitnis,Adv.
              Mr.   Sachin Patil, AOR
              Mr.   Aaditya A.Pande,Adv.
              Mr.   Geo Joseph,Adv.
              Ms.   Shwetal Shepal,Adv.
              Mr.   Durgesh Gupta,Adv.


     UPON hearing the counsel the Court made the following
                        O R D E R

List after four weeks.

(ANITA MALHOTRA) (KAMLESH RAWAT) AR-CUM-PS COURT MASTER 2