Himachal Pradesh High Court
Sita Ram Kalta vs . State Of H.P. & Ors. on 27 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Sita Ram Kalta Vs. State of H.P. & Ors.
CWPOA No.2036 of 2019 .
27.06.2023 Present: Mr. Prem P. Chauhan, Advocate, for the petitioner.
Mr. Rupinder Singh and Mr. Varun Chandel, Additional Advocates General with Mr. Sumit Sharma, Deputy Advocate General, for the respondents.
List on 01.08.2023, as prayed for.
Jyotsna Rewal Dua
June 27, 2023 Judge
Mukesh
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