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Himachal Pradesh High Court

Sita Ram Kalta vs . State Of H.P. & Ors. on 27 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Sita Ram Kalta Vs. State of H.P. & Ors.

CWPOA No.2036 of 2019 .

27.06.2023 Present: Mr. Prem P. Chauhan, Advocate, for the petitioner.

Mr. Rupinder Singh and Mr. Varun Chandel, Additional Advocates General with Mr. Sumit Sharma, Deputy Advocate General, for the respondents.

List on 01.08.2023, as prayed for.


                                                     Jyotsna Rewal Dua

             June 27, 2023                                 Judge
                Mukesh








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