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State of Haryana - Section

Section 20 in The Haryana Sports Council Act, 2016

20. Town Sports Council.

(1)The Town Sports Council shall be constituted as per the composition specified in Schedule-V. The State Government may, by notification, add, modify, rescind or alter composition of the Town Sports Council.
(2)The President of the Town Sports Council shall nominate the nominated members of the Town Sports Council.