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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(a) in Andhra Pradesh Teachers (Regulation of Transfers) Rules, 2013

(a)For service in the present school, basing on its location, as per the following scale, as on 1st July of the year:-
(i)Service in category IV areas: Five (5) points per every year of service.
(ii)Service in Category III areas: Three (3) points per every year of service.
(iii)Service in the Category II areas: Two (2) points per every year of service.
(iv)Service in the Category I areas: One (1) point per every year of service.