Section 30(2)(iv) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

(iv)other allied purposes to such extent and within such limits and with such conditions as may deem fit to the Government.

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