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[Cites 0, Cited by 1] [Section 115D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 115D(24) in Andhra Pradesh Co-Operative Societies Act, 1964

(24)The existing provisions of the Act, Rules and guidelines shall continue to be in force till the guidelines/stipulations are issued by RBI/NABARD where required in the above provisions.]