Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 52D in The U.P. Factories Rules, 1950

52D. Stacking or storing of Materials etc.

- No materials or equipment shall be stacked or stored in such a manner as to cause risk of bodily injury.]Precautions for Persons attending to [Machinery] [Substituted by Labour (B) Department Notification No. 395(LL)/XXXVI-B-313 (LL)-53 dated May 28, 1955.][Section 22(1) and (3)]