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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(d) in The Rajasthan State Interest Subsidy Scheme For Industries, 1998

(d)Renovation, modernisation or rationalisation of industrial units, replacement of plant and machinery, or change of product-mix, distinguishable from diversification, shall not create eligibility for claiming benefits under the Scheme.