Section 29 in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992
29. Relaxation from the conditions of service.
- Where the State Government is satisfied that the operation of any rule regulating the conditions of Service of persons appointed to the Service causes undue hardship in any particular case, it may, notwithstanding anything contained in the rules applicable to the case, by order, dispense with or relax the requirement of that rule to such extent and subject to such conditions as it may consider necessary for dealing with the case in a just and equitable manner.
