Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45E(2)] [Section 45E] [Entire Act]

NCT Delhi - Subsection

Section 45E(2)(b) in The Government Of National Capital Territory Of Delhi Act, 1991

(b)the Chief Secretary of Government of National Capital Territory of Delhi, Member, ex officio; and