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Central Administrative Tribunal - Chandigarh

Rakesh Kumar Kalra vs Semi-Conductor Leboratory on 23 November, 2022

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CENTRAL ADMINISTRATIVE TRIBUNAL /

CHANDIGARH BENCH

ZB ORIGINAL APPLICATION NO.060/1131/2022

DATED THIS THE 237 DAY OF NOVEMBER, 2022

CORAM:

HON'BLE SHRI RAMESH SINGH THAKUR, MEMBER (3)

1. Rakesh Kumar Kalra, Age 61 years, S/o Sh. Karam Chand
Kalra, Retired as Sr. Administrative Officer, R/o # 2360-GF,
SCL Employees' Society, Sector-70, Mohali, (160071).

2. Gopal Krishan Gupta, Age 61 years, S/o Sh. Charan Dass,
Retired as Sr Accounts Officer, R/o # 1147, Sector-67,
Mohali (160062).

3. Rajeev Kumar Kaher, Age 61 years, S/o Sh. Kewal Krishan
Kaher, Retired as Administrative Officer, R/o # 2383-GF, SCL
Employees' Society, Sector-70, Mohali (160071).

4, Kawaljit Singh, Age 62 years, S/o Sh. Harminder Singh,
Retired as Accounts Officer, R/o # 2397-A, SCL Employees'
Saciety, Sector- 70, Mohali (160071). .

5. Ram Kishore, Age 60 years, S/o Sh. Bhagat Ram, Retired as
Accounts Officer, R/o # 2397-C, SCL Employees' Society,
Sector- 70, Mohali (160071).

6. Narinder Pal Singh, Age 60 years, S/o Sh. Kahan Singh,
Retired as Sr Administrative Officer, R/o # 2375-B, SCL
Employees' Society, Sector-70, Mohali (160071).

7. Harjasjit Singh Chawla, Age 60 years, S/o Sh. Trilok Singh
Chawla, Retired as Sr. Administrative Officer, R/o # Flat
No.HIG 2069/1, Sector-47/C, Chandigarh (160047).

8. Ashwani Sharma, Age 65 years, S/o Sh. Kishore Chand
Sharma, Retired as Accounts Officer, R/o # 1631, Phase-5,
Mohali (160059).


Manoj] Aggarwal, Age 60 years, S/o Sh. Sushil Kumar
Retired as Sr Accounts Officer, R/o # 4191, Sector-68,
Mohali (160062).

. Chanan Singh Saggu, Age 65 years, S/o Sh. Nidhan Singh
sagy Retired as Purchase & Stores Officer, R/o # 43, Akal
Ashram Colony, Sector-77, Mohali (140308).

1i. Rakesh Kumar Kashyap, Age 65 years, S/o Sh. Pooran Ram
Kashyap, Retired as Purchase & Store Officer, C/o Rakesh
Kumar Kalra, # 2360, GF, SCL Employees Society, Sector-
70, Mohali 160070,

Applicants
(By Advocate: Sh. Barjesh Mittal)

Versus

1. Union of India through Secretary, Govt. of India, Ministry of
Electronics and Information Technology. Electronics Niketan, 6
CGO Complex, Lodhi Road, New Delhi-110003. Email ID:
secretary @meity.gov.in

2. Secretary, Govt. of India, Department of Space, Antariksh
Bhawan New BEL Road, Banglore-560231. Email ID:
[email protected]

3. Director, Semi-Conductor Laboratory (SCL), Ministry of
Electronic and Information Technology, Sector-72, SAS Nagar,
Punjab. Emal ID: [email protected]

4, Controller, Semi-Conductor Laboratory (SCL). Ministry of
Electronics and Information Technology, Sector-72, SAS
Nagar Punjab. Email ID: [email protected]

oeeRespondents

(By Advocate: Sh, Sanjay Goyal).


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ORDER (ORAL)

Learned counsel for the respondents submits that committee meeting to redress the grievance of the applicants is scheduled to be held on 28.11.2022 and the committee is expected to submit its report to Govt. of India within three months thereafter.

Learned counsel for the applicants submits that applicants will be satisfied if respondents are directed to decide the issue qua their grievances in a time bound manner in view of the information provided by learned counsel for the respondents.

Accordingly, this original application is disposed of at the admission stage itself with a direction to respondents to decide the grievances of the applicants within a period of six months.

With these observations, the O.A. stands disposed of.

MEMBER (J) (RAMESH