Section 11(7) in Goa Computerised Network Lottery Rules, 2003
(7)After the draw is over, all records including the register shall be kept in the custody of the Director for a minimum period of three years after which they shall be destroyed. The ticket shall be preserved for a period of five years from the date of draw:Provided that such records and tickets when required for statutory audit or for production ,in the court of law, they shall be kept and preserved beyond the aforesaid period.
