Himachal Pradesh High Court
Karan Dhillon vs . State Of H.P. on 19 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Karan Dhillon Vs. State of H.P. Cr. Appeal No. 153 of 2018 a/w .
Cr. Appeal No. 192 of 2018 Cr. Appeal No. 153 of 2018 19.9.2022 Present: Mr. B.S. Chauhan, Senior Advocate with Mr. Munish Dhatwalia, Advocate, for the appellant.
Mr. J.S. Guleria, Deputy Advocate General, for the respondent.
r to Cr. Appeal No. 192 of 2018 None for the appellant.
Mr. J.S. Guleria, Advocate, for the respondent.
As prayed for, list on 21.9.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge September 19, 2022 (kalpana) ::: Downloaded on - 20/09/2022 20:05:28 :::CIS