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State of Jharkhand - Section

Section 81 in Bihar Coal Mining Area Development Authority Rules, 1988

81. Sanction to the connection.

- Upon the application being found in order and subject to the acceptance of the application on the foregoing terms and conditions, the Authority, shall communicate the sanction to the laying down of the communication pipes and service pipes either according to plan and specifications laid down in the application or with such modifications as considered necessary.