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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(z) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(z)"UGC" means the University Grants Commission, established under section 4 of the University Grants Commission Act, 1956 (Centra! Act No. 3 of 1956); and