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State of Rajasthan - Section

Section 13 in The Rajasthan Bar Council (First Constitution) Rules, 1961

13. Supply of voting papers.

- On the day and time and at the place appointed for the election, a voting paper bearing the names of all candidates duly proposed and stating the number of members to be elected shall be handed over by the Secretary to each voter (other than a voter referred to in Rule 11), who applies in person therefor.