Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Rajasthan - Subsection Section 27(b) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Rules, 1964 (b)In other cases. - In the manner provided by law for the trial of an application by a Revenue Court.
