- No intoxicant shall be sold by licensed vendor or by an agent or servant of such vendor to-(1)any railway servant at time on duty;(2)any Excise or police officer below the rank of Assistant Inspector being in uniform or on duty ;(3)any insane person ;(4)any person under 18 years of age ;(5)any person known or believed to be drunk or intoxicated.Fees in respect of licences, permits and passes for country spirits, ganja, etc.
