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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in Rajasthan Electricity Regulatory Commission (Constitution of fund and the manner of application of the fund) Rules, 2006

(2)Words and expressions used and not defined in these rules, but defined in the Act will have the same meaning as assigned to them in the Act.