Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 94 in The Calcutta Port Rules, 1943 94. Lost property. - When property belonging to any passengers is left in a boat it shall at once be sent by the person in charge of the boat to the Deputy Commissioner, Port Police.
