Section 2(1)(vii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(vii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(vii)"Convener" means a persons, not below the rank of a professor / Joint Director of School Education, Govt, of Andhra Pradesh appointed by the Competent Authority in consultation with Chairman for conducting the Ed.CET and performing such other functions relating to the said test as entrusted to him by the Competent Authority.

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State of Andhra Pradesh - Subsection

Section 2(1)(vii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004