Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 69 in Telangana Forest Act, 1967 69. Government may delegate powers. - The Government may, by notification delegate any of the powers conferred on them by Sections 18, 19, 21, 24, 25 and sub-section (2) of section 61, to the Chief Conservator of Forests, or to such other officer or authority as they deem fit.
