Section 30(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012
(2)The Gram Panchayat shall also have control of all roads, streets, waterways, bridges and culvert which are situated within its jurisdiction, not being private property or not being the property for the time being under the control of the Government and may do all things necessary for the improvement, maintenance and repair thereof and in particular, may-(a)layout and make new roads; and(b)construct new bridges and culverts.
