Calcutta High Court
M/S.Srei Infrastructure Finance Ltd vs Dy.Commissioner Of Income Tax on 10 August, 2016
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
GA NO.1555 OF 2016
WITH
ITAT NO.245 OF 2016
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION(INCOME-TAX)
ORIGINAL SIDE
M/S.SREI INFRASTRUCTURE FINANCE LTD.
Versus
DY.COMMISSIONER OF INCOME TAX, CIRCLE -
11(2), KOLKATA
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA
Date : 10th August, 2016.
MR.SOMAK BASU,ADVOCATE FOR APPELLANT
MS.SMITA DAS DE, ADVOCATE FOR RESPONDENT
The Court : On the prayer of the learned advocate appearing for the appellant, let the matter appear under the heading "For Judgment" on 11th August, 2016.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sb.